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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(vv) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(vv)"Maximum Continuous Rating (MCR)" means the maximum continuous output in MW at the generator terminals guaranteed by the manufacturer at rated parameters;