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[Cites 0, Cited by 0] [Section 378] [Entire Act]

Union of India - Subsection

Section 378(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)Officers who become medically unfit due to reasons not attributable to service in the Reserves will be brought before a Medical Board in order to ascertain whether or not the disability is of a permanent or temporary nature.