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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(6) in The West Bengal Salaries And Allowances Act, 1952

(6)[ There shall be paid to every Minister of the Council of Ministers sitting allowance of [Rs. 2000/-] [Inserted by Act No. 19 of 2011, dated 22.2.2011.] per day for attending office:Provided that such sitting allowance or daily allowance shall not be paid to any Minister of the Council of Ministers while he is on leave:Provided further that such sitting allowance or daily allowance shall not be paid to any Minister of the Council of Ministers while he is on Election Campaign:Provided also that sitting allowance or daily allowance under this sub-section or the daily allowance entitled as per section 7 of this Act, whichever is higher, shall be paid to the Minister of the Council of Ministers while he is on tour on public business.]