Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 154 in Mizoram Excise Rules, 1983 154. Brewing to be kept separate. - The total produce of brewing shall be kept separate from the produce of any other brewing for sixteen hours unless an account of such total produce has been taken by the Officer.
