Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act] State of Uttar Pradesh - Subsection Section 47(3)(iv) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (iv)[ a person with disability residing in the village] [Clause (d) inserted by U.P. Act No. 27 of 2004, Section 3 (b) (ii).].