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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(1) in Uttar Pradesh Rural Housing Board Act, 1983

(1)Before the first day of December in each year, the Board shall prepare and forward to the State Government in such form as may be prescribed-
(i)a programme;
(ii)a budget for the next year.