Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of West Bengal - Subsection Section 91(7) in The West Bengal Primary Education Act, 1973 (7)The honorarium or remuneration, if any, of the Chairman of the Appeal Committee shall be such as may be determined by the State Government.]
