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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(1)(xxvii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(xxvii)all other functions necessary for effective implementation of the Act including liaising with community and corporates for improving the functioning of Child Care Institutions.