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[Cites 0, Cited by 0] [Section 344] [Entire Act]

Union of India - Subsection

Section 344(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Sub-Lieutenant to Lieutenant. - An officer must have attained the age of 24 and have three years' seniority as Sub-Lieutenant which may include seniority gained for obtaining first Mate's Certificate.