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Allahabad High Court

Smt. Kabira Khatoon vs State Of U.P. And Another on 19 February, 2020

Author: Irshad Ali

Bench: Irshad Ali





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - A No. - 27657 of 2016
 

 
Petitioner :- Smt. Kabira Khatoon
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Rajeev Pandey,Sharad Saran Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Irshad Ali,J.
 

Heard learned counsel for the petitioner and learned Standing Counsel appearing for the State-respondents.

In regard to the grievance raised in the present writ petition, the petitioner has approached the Senior Superintendent of Police, Allahabad ventilating all his grievance to the effect that the husband of the petitioner is working on the post of Constable in the office of respondent no.2 and in spite of the order passed for payment of maintenance to her, she has not been paid maintenance by Raisuljama (husband). Her claim is pending consideration before respondent no.2.

Submission of learned counsel for the petitioner is that in case a direction is issued to respondent no.2 for consideration of her claim and to pass appropriate order, justice would be met.

On the other hand, learned Standing Counsel submits that in case the claim of the petitioner is pending consideration before respondent no.2, the same shall be considered and appropriate order shall be passed within a reasonable time.

In view of the submissions of learned counsel for the parties, without commenting on the merits of the case, this writ petition is finally disposed of with liberty to the petitioner to file a comprehensive representation ventilating all her grievances before respondent no.2 i.e. Senior Superintendent of Police, Allahabad within a period of ten days from the date of production of a certified copy of this order. In case such a representation is filed, respondent no.2 shall consider and pass appropriate order in accordance with law within a period of six weeks from the date of production of a certified copy of this order.

Order Date :- 19.2.2020 GK Sinha