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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Himachal Pradesh - Subsection

Section 42(4)(b) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(b)requiring the discovery and production of any such document or any other material as may be predicable in evidence;