Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Karnataka - Subsection Section 14(2)(c) in The Karnataka Parks, Play-Fields And Open Spaces (Preservation and Regulation) Act, 1985 (c)conditions subject to which permission may be granted to construct buildings under section 8 ;