Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(x) in The U.P. Water Management And Regulatory Commission Act, 2008

(x)"SWaRA mui SWaRDAC" means the State Water Resources Agency and the State Water Resources Data and Analysis Centre respectively that would work as technical secretariat to the Commission;