Karnataka High Court
M.B. Sadasiivaiah vs The Principal Secretary To Government on 23 September, 2022
Author: Alok Aradhe
Bench: Alok Aradhe
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 23RD DAY OF SEPTEMBER, 2022
PRESENT
THE HON'BLE MR. ALOK ARADHE
ACTING CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE S.VISHWAJITH SHETTY
WRIT APPEAL NO.4338/2017 (S-RES)
C/W
WRIT APPEAL NOs.5815/2017(S-R)
& 2474/2018 (S-RES)
IN W.A.NO.4338/2017:
BETWEEN:
1. M.B. SADASIIVAIAH
69 YEARS, S/O V VEERABHADRAIAH
'DEEPTHI', 3RD CROSS
ASHOKNAGAR, TUMKUR - 572 103
(SRI SIDDAGANGA COLLEGE OF ARTS,
SCIENCE AND COMMERCE, TUMKUR)
PPO NO.277626/RPR.
2. DR. VENKATARAJU A
69 YEARS
S/O ANANTHAPDMANABHA BHAT M
'SUPRADEEP', ARB COLONY, I CROSS
ASHOKNAGAR, SHIMOGA - 577 201
(ACHARYA TULSI NATIONAL COLLEGE
OF COMMERCE, SHIMOGA)
PPO NO.277626/RPR.
3. CHANNABASAPPA P
69 YEARS
S/O P. KARIBASAPPA
'BASAVASHREE', 3RD MAIN
3RD CROSS, JAYANAGARA EAST
TUMKUR - 572 102
(SRI. SIDDAGANGA COLLEGE
2
FOR WOMEN, TUMKUR)
PPO NO.291716/RPR.
4. D MANJUNATH ADIGA
67 YEARS
S/O D. SEETHARAMA ADIGA
KRITHIKA, 7TH MAIN
ASHOKNAGAR, TUMKUR - 572 103
(SRI SIDDAGANGA COLLEGE OF
ARTS, SCIENCE AND COMMERCE,
TUMKUR), PPO NO.314467/RPR/UGC.
5. DR. M.P. SHANKARAPPA
67 YEARS
S/O PARVATHAIAH
HOUSE NO.5212, 2ND MAIN ROAD
SADASHIVANAGAR, TUMKUR - 572 104
(SRI SIDDAGANGA COLLEGE OF ARTS,
SCIENCE AND COMMERCE, TUMKUR)
PPO NO.382771/RPR/UGC.
6. NAGARAJU K.C
66 YEARS, S/O G. CHANAPPA
NO.482, 6TH CROSS, 5TH MAIN
ROAD, KENGERI SATELLITE TOWN
BANGALORE - 560 060
(SRI SIDDAGANGA COLLEGE OF ARTS,
SCIENCE AND COMMERCE, TUMKUR)
PPO NO.335732/RPR/UGC.
7. T.S. SACHIDANANADA MURTHY
66 YEARS
S/O N. SIDDALINGAIAH
SINDHU KUVEMPU STREET
RAGHAVENDRANAGAR
TUMKUR - 572 102
(SRI SIDDAGANGA COLLEGE OF ARTS,
SCIENCE AND COMMERCE, TUMKUR)
PPO NO.336710/RPR/UGC.
8. DR. H.S. NIRANJANARADHYA
65 YEARS, S/O N. SHIVARUDRAIAH
27, I FLOOR, 4TH CROSS
MUNICIPAL LAYOUT
SIDDAGANGA EXTENSION
3
TUMKUR - 572 102
(SRI SIDDAGANGA COLLEGE OF ARTS,
SCIENCE AND COMMERCE, TUMKUR)
PPO NO.111208990/UGC.
9. JAYAKUMAR C.R
65 YEARS
S/O C.M. RUDRARADHYA SHARMA
RUDRESHWAR, 3RD MAIN
BASAVESHVARA BADAVANE
KYATHASNADRA, TUMKUR - 572 104
(SRI SIDDAGANGA COLLEGE OF ARTS,
SCIENCE AND COMMERCE FOR WOMEN,
TUMKUR), PPO NO.1113UGC31789.
10. VIJAYA KUMARI M.S (1113UGC31340)
65 YEARS
W/O Y.V.S. KUMARI
THARANGINI 2ND CROSS
CHANNABASAVESHWARA NAGAR
TUMKUR - 572 102
(SRI SIDDAGANGA COLLEGE OF ARTS,
SCIENCE AND COMMERCE FOR WOMEN,
TUMKUR), PPO NO.1113UGC31340.
11. S. RAJASHEKARAIAH (1113UGC35440)
65 YEARS, S/O RAJASHEKARAIAH
SIDDALINGESHWARA NILAYA
3RD MAIN ROAD, NRUPATHUNGA EXTN
SHETTIHALLI ROAD, TUMKUR - 572 102
(SRI SIDDAGANGA COLLEGE OF ARTS,
SCIENCE AND COMMERCE, TUMKUR)
PPO NO.1113UGC35440. ...APPELLANTS
(BY SMT. SUMA KEDILAYA V, ADV.)
AND:
1. THE PRINCIPAL SECRETARY
TO GOVERNMENT OF KARNATAKA
(HIGHER EDUCATION), EDUCATION
DEPARTMENT, M S BUILDINGS
AMBEDKAR VEEDHI
BANGALORE - 560 001.
4
2. STATE OF KARNATAKA
BY ITS PRINCIPAL SECRTARY
TO GOVERNMENT, FINANCE
DEPARTMENT, VIDHANA SOUDHA
AMBEDKAR VEEDHI
BANGALORE - 560 001.
3. THE DIRECTOR OF COLLEGIATE
EDUCATION, PALACE ROAD
BANGALORE - 560 001. ...RESPONDENTS
(BY S.S. MAHENDRA, AGA FOR R-1 TO R-3)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961, PRAYING TO SET ASIDE
ORDER PASSED ON 24.04.2015, WITH RESPECT TO EMOLUMENTS
BY THE LEARNED SINGLE JUDGE OF THIS COURT IN
W.P.NO.60251/2014 AND GRANT ALL THE RELIEFS CLAIMED IN
THE W.P.
IN W.A.NO.5815/2017:
BETWEEN:
1. DR. M.A. JAYASHREE
66 YEARS, D/O M.A. RANGARAJAN
#384, KRISHNA VILAS ROAD
MYSORE - 570 024, RETD ON 30-4-2008
PPO NO.315463/RPR, D. BANUMAIAHS
COLLEGE OF COMMERCE AND ARTS MYSORE.
2. SRI BALAKRISHNA H.C
65 YEARS, S/O H. CHIKKA PUTTE GOWDA
#522, 8TH CROSS, VINAYA MARGA
SIDDARTHA NAGAR, MYSORE - 570 011
RETD ON 31-3-2011, PPO NO.33574/RPR
D. BANUMAIAHS COLLEGE OF
COMMERCE AND ARTS, MYSORE.
3. SRI MAHADEVAPPA K.M
S/O LATE MALLEDEVARU
68 YEARS, #218, NISARGA, 3RD MAIN
5
A-1 BLOCK, VIJAYNAGAR 3RD STAGE
MYSORE - 570 017, RETD ON 31-5-2006
PPO NO.281661/RPR, JSS COLLEGE OF ARTS,
COMMERCE AND SCIENCE, OOTY
ROAD, MYSORE - 25.
4. SRI VISHWANATH K.B
S/O LATE K.B. HANUMANTHAPPA
AGED 68 YEARS
#797, "SUSHMA", 16TH MAIN
23RD A CROSS MAIN
3RD SECTOR, HSR LAYOUT
BANGALORE - 560 102
RETD ON 30-11-2006
PPO NO.287950/RPR
JSS COLLEGE OF ARTS, COMMERCE
AND SCIENCE, OOTY ROAD
MYSORE - 25.
5. MARYAMMA A.C
D/O SRI A.C. KURIAKOSE
#21, MIG KHB M.G. ROAD
UDAYAGIRI, MYSORE - 560 009
RETD ON 31-3-2008, PPO NO.315158/RPR
ST. PHILOMENA'S COLLEGE
MYSORE - 15.
6. SRI SRINIVASA SETTY S
66 YEARS, S/O P.S. SEETHARAMASETTY
NO.290, IV CROSS, SUBHASA NAGAR
MYSORE - 570 007, RETD ON 31-3-2008
PPO NO.315230/RPR, ST. PHILOMENAS
COLLEGE, MYSORE - 15.
7. SRI SRINIVASA ADIGA K
S/O KALINGA ADIGA
AGED 68 YEARS
CH-15, II MAIN, 6TH CROSS
SARASWATHIPURAM
MYSORE -570 009
RETD ON 31-8-2006.PPO NO.291714/RPR
CAUVERY COLLEGE, GONIKOPAL, KODAGU.
8. DR. APPAJI GOWDA S.B
SINCE DEAD REPRESENTED BY LRS
6
8(a) SMT. LATHA APPAJI GOWDA
63 YEARS.
8(b) S.A. CHAITRA
38 YEARS
8(c) M.A. POORNA TEJASWI
AGED 35 YEARS.
8 (a) (b) AND (c) ARE
RESIDING AT SIDDHAROODHARA
MANE, KENGAL HANUMANTHAIAH
EXTN., MADDUR - 571 428
RETD ON 31-7-2006.PPO NO.282589/RPR
H.K. VEERANNA GOWDA COLLEGE MADDUR.
9. SRI NANJAIAH B
S/O BORAIAH
AGED 65 YEARS,
CHIGARU NILAYA, RAILWAY STATION
ROAD, SHIVAPURA K.S, MADDUR
RETD ON 30-5-2011
PPO NO.347570/RPR
H.K. VEERANA GOWDA COLLEGE
MADDUR.
10. SRI SIDDARAMAIAH B
S/O T. BASAPPA
AGED 67 YEARS,
#23, ELEVENTH BLOCK
JSS LAYOUT, MYSORE - 570 029
RETD ON 30-5-2006, PPO NO.306308/RPR
JSS COLLEGE OF ARTS, COMMERCE
AND SCIENCE OOTY ROAD, MYSORE - 25.
11. SRI MAHADEVAIAH K
S/O MADAIAH, AGED 69 YEARS
#5, BLOCK NO.31
JSS LAYOUT, MYSORE - 570 011
RETD ON 30-4-2006
PPO NO.283732/RPR
JSS COLLEGE, GUNDLUPET
CHAMARAJANAGARA DISTRICT.
7
12. SRI PUTTASWAMY K
AGED 66 YEARS, S/O LATE KAMAIAH
DOOR NO.MIG-24
HOUSING BOARD COLONY
CHAMARAJANAGARA - 571 313
RETD ON 31-3-2008, PPO NO.313642/RPR
JSS COLLEGE OF ARTS AND SCIENCE
CHAMARAJANAGARA DISTRICT.
13. SRI SANNANINGEGOWDA B.S
S/O SHIVANNA
AGED 69 YEARS
NO.1108, IST CROSS, PADUVANA ROAD
4TH STAGE, T K LAYOUT,MYSORE -570 023
RETD ON 31-5-2006, PPO NO.284781/RPR
JSS COLLEGE, NANJANGUD.
14. DR. CHANDRASHEKHARA BHAT
AGED 70 YEARS
S/O B. VENKATRAMANA BHAT
MANJUSHREE, SANKAPITHILU
DODDATHOTA POST
VIA SULLIA - 574 240, RETD ON
30-6-2006, PPO NO.40/2006-2007
YUVARAJAS COLLEGE.
15. ZAKIA BANU
D/O MAZHAR US SAMAD
AGED 69 YEARS,
D.NO.372, 6TH MAIN, 3RD CROSS
BANNIMANTAP C LAYOUT
MYSORE - 570 015, RETD ON 28-2-2006
PPO NO.281904/RPR, ST PHILOMENA
COLLEGE, MYSORE - 15.
16. VATSALA C.B
D/O LATE C.B. IYENGAR
#20, AISHWARYA IST MAIN
4TH STAGE, T.K. LAYOUT
MYSORE - 570 009, RETD ON
28-2-2011 PPO NO.340904/RPR
VIDYAVARDHAKA FIRST GRADE
COLLEGE MYSORE.
8
17. SRI CHIKKEGOWDA
S/O BOREGOWDA
AGED ABOUT 69 YEARS
5TH CROSS, LEELAVATHI EXTENSION
BEHIND GANESH TEMPLE
MADDUR TOWN, MANDYA
DISTRICT - 571 428, RETD ON
31-5-2006, PPO NO.284780/RPR.
. H.K. VEERANNAGOWDA COLLEGE
MADDUR.
18. SRI RAMALINGAIAH
AGED 69 YEARS
S/O DODDAHYDIAIAH, 9TH CROSS
V.V. NAGAR, MADDUR TOWN
MANDYA DISTRICT - 571 428
RETD ON 29-2-2008
PPO NO.313449/RPR
H.K. VEERANNAGOWDA COLLEGE
MADDUR.
19. SRI AFTAB AHMED KHAN DURRANI
AGED 69 YEARS
S/O YAKUB ALI KHAN DVRRANI
#271, NORTH EAST OF N R MOHALLA
MYSORE - 570 007, RETD ON 30-6-2006
PPO NO.280019/RPR, D BANUMAIAHS
COLLEGE OF COMMERCE AND ARTS
MYSORE.
20. SUJAYA K.R
D/O K.S. RAMASWAMY
AGED 66 YEARS,
A-01-15, PRITHVI ATISH LAYOUT
BOGADI II STAGE, MYSORE - 570 026
RETD ON 28-2-2009, PPO NO.316875/RPR
D BANUMAIAHS COLLEGE OF COMMERCE
AND ARTS, MYSORE.
21. SRI KRISHNAPPA H.G
S/O LATE GURULINGAPPA
AGED 68 YEARS
195/S, IST B CROSS
4TH MAIN ROAD, RAMAKRISHNANAGARA
IST BLOCK, MYSORE - 570 023
9
RETD ON 31-10-2006, PPO NO.316876/RPR
D. BANUMAIAHS COLLEGE OF COMMERCE
AND ARTS, MYSORE.
22. SRI CHANDRASHEKHARE GOWDA B.K
S/O B.K. KEMPAIAH
AGED 69 YEARS, #1274, PADUVANA ROAD
4TH CROSS, T.K. LAYOUT
KUVEMPUNAGARA, MYSORE - 570 023
RETD ON 31-1-2006, PPO NO.272176/RPR
D. BANUMAIAHAS COLLEGE OF
COMMERCE & ARTS, MYSORE.
23. SRI SHIVAJI JOIS S
S/O SRI K. GOPAL JOISH
AGED 68 YEARS
166, SAMARASA KESARE II STAGE
R.S. NAIDUWAGARA, MYSORE - 570 007
D. BANUMAIAHS COLLEGE OF
COMMERCE AND ARTS, MYSORE
RETD ON 31-1-2006, PPO NO.271494/RPR.
24. SRI RANGASWAMY N
S/O NEELEGOWDA
AGED 68 YEARS,
91, N BLOCK, 4TH MAIN, KUVEMPUNAGARA
MYSORE - 570 023, D. BANUMAIAHS
COLLEGE OF COMMERCE AND ARTS
MYSORE, RETD ON 31-7-2006
PPO NO.286105/RPR.
25. SRI MAHADEVAIAH
S/O LATE KEMPARAVALAIAH
AGED 68 YEARS,
#5 BLOCK NO.12, JSS NAGARA
DR. RAJKUMAR ROAD, MYSORE - 570 029
RETD ON 30-4-2006, PPO NO.277552/RPR
D. BANUMAIAHS COLLEGE OF COMMERCE
AND ARTS, MYSORE.
26. SRI CAUVERY M.C
S/O M.S. CALAPPA
AGED 67 YEARS
NO.9, 9TH CROSS, 3RD MAIN
10
SARASWATHIPURAM, MYSORE - 570 009
RETD ON 31-10-2008, PPO NO.32/2008-2009
YUVARAJAS COLLEGE, MYSORE.
27. SARVAMANGALA BAI C
D/O C BHUJANGA RAO
AGED 70 YEARS,
NO.48, KASTHURBA, 3RD CROSS
ANIKETANA ROAD(SOUTH)
KUVEMPUNAGARA, MYSORE - 570 023
RETD ON 31-1-2008, PPO NO.FBS/PEN/82/2007-2008
MAHARAJAS COLLEGE, MYSORE UNIVERSITY.
28. DR. SOMASHEKARA GOWDA
S/O SOMEGOWDA
AGED 68 YEARS,
PREETI, #2927, 21ST MAIN
3RD CROSS, POLICE STATION ROAD
VIJAYANAGARA II STAGE
MYSORE - 570 017
RETD ON 29-2-2008
PPO NO.9197PBS/PEN/85(2007-2008)
KUVEMPU INSTITUTE OF KANNADA
STUDIES, MANASAGANGOTRI, MYSORE - 6.
29. VASANTHAMMA H M
D/O M MASHANABAI
AGED 72 YEARS,
MIG 37, HUDCO, VASANTHA MAHAL
GAYATHRI LAYOUT, MYSORE - 570 009
RETD ON 30-9-2006 PPO NO.9054/RPR
MAHARAJAS COLLEGE MYSORE UNIVERSITY.
30. SMT. SHOBHA M S SWAMY
W/O LATE M SIDDALINGESHAPPA
AGED 58 YEARS,
#70, SHOPARASAI, 4TH MAIN
2ND CROSS, SAHYADRINAGAR
SHIMOGA - 570 004, RETD ON 6-8-2006
PPO NO.839016/RPR, SAHYADRI ARTS
AND COMMERCE COLLEGE SHIMOGA.
31. SRI H. BASAVARAJAPPA
S/O LATE HANUMANTHAPPA
11
AGED 76 YEARS,
#3624, SHREE RANGA, 8TH MAIN
5TH CROSS, MCC B BLOCK
DAVANAGERE - 577 004
RETD ON 31-10-2007, PPO NO.301014/RPR
SAHYADRI ARTS AND COMMERCE
COLLEGE SHIMOGA.
32. SRI T.S. HOOVAIAHGOWDA
AGED 71 YEARS
S/O VENKATAGIRIYAPPA
81, RAILWAY PARALLEL ROAD
II STAGE, VINOBANAGAR - 577 204
RETD ON 30-6-2006, PPO NO.0314779/RPR
SAHYADRI SCIENCE COLLEGE, SHIMOGA.
33. SRI M. RAJANNA
S/O LATE M P MALLESHAPPA
AGED 73 YEARS,
LAKSHMI NIVAS, VINOBANAGAR
60 ROAD, 11TH CROSS
SHIMOGA - 577 204
RETD ON 31-7-2008PPO NO.315884/RPR
SAHYADRI SCIENCE COLLEGE, SHIMOGA.
34. SRI JAYADEVAPPA B
AGED 71 YEARS
S/O LATE HALAPPA K
SHREE MRITHUNJAYA, III CROSS
I MAIN, VIJAYANAGARA
SHIMOGA - 577 205, RETD ON 30-10-2008
HIS PPO NO. IS 0914000088/RPR/UGC
SAHYADRI ARTS AND COMMERCE COLLEGE
SHIMOGA.
35. DR. C.G. MATHAD
S/O LATE SRI GADIGAIAH
AGED 69 YEARS,
NO.4, BASAVANILAYA
SAHYADRI NAGAR, OPP J H PATEL BADAVANE
VINOBANAGAR POST, SHIMOGA - 577 204
RETD ON 31-10-2008, PPO NO.091400038/RPR
SAHYADRI SCIENCE COLLEGE SHIMOGA.
12
36. SMT. M.S. PUSHPALATHA
W/O M GURUMURTHY
AGED 68 YEARS,
SUDARSHANA, #25, II CROSS
VIDYANAGAR, SHIMOGA - 577 203
RETD ON 31-12-2008 PPO NO.316741/RPR
SAHYADRI SCIENCE COLLEGE, SHIMOGA.
37. SRI PADMANABHAN V R
S/O P P RAMA PODUVAL
AGED 70 YEARS,
NO.36, SWADEEP, III CROSS
SAHYADRI NAGAR, VINOBANAGAR
SHIMOGA - 577 204, RETD ON 31-8-2009
PPO NO.3318137/RPR, SAHYADRI SCIENCE
COLLEGE, SHIMOGA.
38. SRI KRISHNAMURTHY M.S
S/O M.N. SURYANARAYANA RAO
AGED 70 YEARS,
DOOR NO. 96, 6TH MAIN
G. CHANDRASHEKARA BLOCK
BEML 3RD STAGE, RAJARAJESHWARI
NAGARA, BANGALORE - 560 098
RETD ON 31-8-2007, PPO NO.307404/RPR
TUNGA MAHAVIDYALAYA THIRTHAHALLI
SHIMOGA DISTRICT.
39. SRI G.V. GANAPATHY RAO
S/O VENKATAGIRIYAPPA
C-277, 9TH MAIN, VYSYA BANK COLONY
AREKERE, BG ROAD, BANGALORE - 560 079
RETD ON 31-3-2006, PPO NO.287714/RPR
TUNGA MAHAVIDYALAYA THIRTHAHALLI
SHIMOGA DISTRICT.
40. SRI A. CHANDRASHEKHARA
S/O AYADA SATYAYNARAYANAPPA
AGED 66 YEARS,
HAREGOPPA VILLAGE, KELADI POST,
SAGAR TALUK, SHIMOGA - 577 401
RETD. ON 31/08/2011. PPO NO. IS
1113 UGC 24582, TUNGA MAHAVIDYALAY
THIRTHAHALLI, SHIMOGA DISTRICT. ... APPELLANTS
13
(BY SMT. SUMA KEDILAYA V, ADV.)
AND:
1. THE GOVT. OF INDIA
REPRESENTED BY ITS SECRETARY
MINISTRY OF HUMAN RESOURCES
AND HIGHER EDUCATION
NEW DELHI - 110 001.
2. THE PRINICIPAL SECRETARY TO
GOVERNMENT OF KARNATAKA
(HIGHER EDUCATION), EDUCATION
DEPARTMENT, M.S. BUILDINGS
AMBEDKAR VEEDHI
BANGALORE - 560 001.
3. STATE OF KARNATAKA
BY ITS PRINCIPAL SECRETARY
TO GOVERNMENT, FINANCE DEPARTMENT
VIDHANA SOUDHA, AMBEDKAR VEEDHI
BANGALORE - 560 001.
4. THE DIRECTOR OF COLLEGIATE
EDUCATION, PALACE ROAD
BANGALORE - 560 001.
5. THE REGISTRAR
MYSORE UNIVERSITY
MYSORE - 570 005.
6. THE REGISTRAR
KUVEMPU UNIVERSITY
SHIMOGA - 577 451. ...RESPONDENTS
(BY SRI S.S. MAHENDRA, AGA FOR R-1 TO R-3;
SRI T.P. RAJENDRA KUMAR SUNGAY, ADV.,N FOR R-5 & R-6)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961, PRAYING TO SET ASIDE
ORDER PASSED ON 24.04.2015, BY THE LEARNED SINGLE JUDGE
OF THIS COURT IN W.P.NO.59592-59620/2014 & W.P.NOS.59621-
14
631/2014(S-R) AND GRANT ALL THE RELIEFS CLAIMED IN THE
W.P., EXCEPT SALARY.
IN W.A.NO.2474/2018:
BETWEEN:
1. DR. T. MANIAN
69 YEARS, S/O THANGAVELU,
CHITTIRAM CRYSTAL COURT,
8/177, AMBEDKAR MAIN ROAD,
SITHALAPPAKKAM, CHENNAI - 600 126.
(KUVEMPU UNIVERSITY OF KANNADA
STUDIES, MANASAGANGOTRI)
(HE RETIRED ON 30.06.2009 AND PENSION
CODE NO. IS 9277).
2. SRI R.N. PADMANABHA
70 YEARS,
S/O M.R. NAGAPPA
#8, 1ST CROSS, BOGADI II STAGE(SOUTH)
PRASHANTH NAGAR, MYSORE - 26
(MAHARAJAS COLLEGE, MYSORE)
(HE RETIRED ON 31.12.2006 AND PENSION
CODE NO IS 9105).
3. DR. K. YESHODHARA
S/O LATE K.T. KALACHAR,
65 YEARS, #191, 16TH MAIN, 9TH CROSS,
SARASWATHIPURAM, MYSORE-570 009,
(DEP OF STUDIES IN EDUCATION
MANASAGANGOTRI, MYSORE)
(SHE RETIRED ON 31.05.2014 AND PENSION
CODE NO IS 9672).
4. DR. G.H. PARVATHAMMA
/O. G. HANUMAPPA,
GED 69 YEARS, SOWPURMIKA
545, C & D BLOCK, 2ND CROSS
UVEMPU NAGAR, MYSORE - 23.
(DEP OF STUDIES IN EDUCATION,
MANASAGANGOTRI, MYSORE)
(SHE RETIRED ON 07.05.2008 AND
PENSION CODE NO IS 9189)
15
5. SRI C.B. BASAVARAJU
S/O BASAPPA, 68 YEARS
#11, 25TH BLOCK, JSS NAGAR
MYSORE - 29, (JSS COLLEGE, OOTY
ROAD, MYSORE), (HE RETIRED ON 31.12.2007
AND PPO NO IS 302911/RPR).
6. SRI B. KRISHNA
68 YEARS, S/O B. GIRIGOWDA
#3038/1 D2/1, "KALPATARU"
GOKULAM PARK ROAD, VV MOHALLA,
MYSORE - 570 002, (ST.PHILOMENAS COLLEGE
MYSORE - 15), (HE RETIRED ON 31.3.2009
AND HIS PENSION CODE NO IS 9273).
7. DR. P.K. RAJASHEKHARA
S/O LATE KEMPEGOWDA
71 YEARS, NO.239, 2ND MAIN ROAD
3RD STAGE, "D" BLOCK, VIJAYANAGAR,
MYSORE - 570 017, (KUVEMPU KANNADA
ADYANA KENDRA, MANASAGANGOTRI,
MYSORE), (HE RETIRED ON 31.10.2006.
HIS PENSION CODE NO IS 9067).
8. SRI S. SIDDARAJU
S/O LATE SIDDAIAH, 68 YEARS,
#2118, 12TH CROSS, MARUTHI
TENT ROAD, JANATHANAGAR, BHOGADI
2ND STAGE (S), MYSORE - 570 009
(MAHARAJAS COLLEGE UNIVERSITY,
MYSORE), (HE RETIRED ON 31-05-2006
AND PENSION CODE NO. IS 9013).
9. SRI MAHADEVAPPA K.P
S/O SRI. PUTTAPPA K, 69 YEARS
#931, E/F BLOCK, AGNIHAMSA ROAD
2ND CROSS, KUVEMPUNAGARA
MYSORE - 570 023, (JSS COLLEGE
FOR WOMEN, SARASWATHIPURAM,
MYSORE), (HE RETIRED ON 31.03.2006.
HIS PPO NO IS 276840/RPR).
10. SRI C. SUBBANNA
/O CHANNAPPA, 70 YEARS,
16
4292, "SADANANDANILAYA",
1TH CROSS, RP ROAD, NANJANGUD,
ARNATAKA - 571 301. (JSS COLLEGE,
OOTY ROAD, MYSORE), (HE RETIRED ON
31.01.2006, HIS PPO NO. IS 278831/RPR)
11. SRI. N. NANJUNDAIAH
70 YEARS, S/O DONDANA KENDAIAH
5174, HIGH TENSION DOUBLE ROAD
VIJAYNAGARA 2ND STAGE, MYSORE - 17
(UNIVERSITY EVENING COLLEGE)
(HE RETIRED ON 28.2.2007 AND
PENSION CODE NO IS 9109)
(NOTE:BENEFIT OF SENIOR CITIZEN
NOT CLAIMED).
12. SRI. MALLUSWAMY. M
S/O MAHADEVAPPA, 68 YEARS,
NO.28, VIDYANAGAR, DEVARAMANHALLI,
NANJANGUD - 571 118, (JSS COLLEGE,
CHAMARAJANAGARA DISTRICT)
(HE RETIRED ON 31.12.2007,
HIS PPO NO. IS 310205/RPR/UGC-AICTE)
13. SMT. GANGAMMA,
W/O H. SHEKARAPPA,
AGED ABOUT 63 YEARS,
VIDYA NILAYA, KHB COLONY,
BIRUR, KADUR, CHICKMAGALUR
DEAD BY LRS
13(A) HARSHA H.S.
S/O H. SHEKARAPPA,
40 YEARS.
VIDYA NILAYA, KHB COLONY
BIRUR, KADUR, CHICKMAGALUR
13(B) SANTHOSH H.S.
S/O H.SHEKARAPPA,
AGED ABOUT 40 YEARS
VIDYA NILAYA, KHB COLONY
BIRUR, KADUR, CHICKMAGALUR
13(C) VIDYA H.S.
D/O H.SHEKARAPPA,
17
AGED 36 YEARS,
VIDYA NILAYA, KHB COLONY
BIRUR, KADUR, CHICKMAGALUR
14. SRI. CHANDRASHEKARAPPA K
69 YEARS, S/O LATE K. SHIVALINGAPPA,
SWAMY MEDICAL STORES, C.B. ROAD
HOLALKERE, CHITRADURGA - 577 526,
(MBR COLLEGE, SIRIGERE, CHITRADURGA
DISTRICT), (HE RETIRED ON 31.03.2007,
HIS PPO NO. IS 302050/RPR)
15. SRI. SHEKARAPPA
S/O LATE VEERABHADRAPPA,
69 YEARS, "SUPRABHA" 5TH CROSS,
A BLOCK, SHARAVATHINAGAR
SHIVAMOGGA, (B.P. COLLEGE OF ARTS
AND COMMERCE, HOLALKERE)
(HE RETIRED ON 28.02.2007, HIS PPO
NO. 2970150/RPR)
16. SRI. CHIKKASIDDEGOWDA
S/O LATE CHIKKASIDEGOWDA, 72 YEARS,
#455, D-SIDDAIAH ROAD,
CHAMARAJA MOHALLA, MYSORE-4,
(MAHARAJAS COLLEGE, UNIVERSITY OF
MYSORE, MYSORE - 4), (HE RETIRED ON
30.06.2006 AND PENSION CODE NO IS 9055)
17. SRI. M. SHIVANNA
S/O MAYANNA, 69 YEARS,
"PREETHI DEEPA", #11, 3RD MAIN
MAHAJANA LAYOUT, VIJAYNAGAR
II STAGE, MYSORE-570 017
NEHRU MEMORIAL COLLEGE,
SULLIA, DAKSHINA KANNADA
(HE RETIRED ON 31.10.2007.
HIS PPO NO. IS 307646/RPR/UGC). ...APPELLANTS
(BY SMT. SUMA KEDILAYA, ADV.)
AND:
1. THE GOVT. OF INDIA,
REPRESENTED BY ITS SECRETARY,
18
MINISTRY OF HUMAN RESOURCES
AND HIGHER EDUCATION
NEW DELHI - 110 001.
2. THE PRINCIPAL SECRETARY TO
GOVERNMENT OF KARNATAKA
(HIGHER EDUCATION)
EDUCATION DEPARTMENT
M.S. BUILDINGS, AMBEDKAR VEEDHI
BANGALORE - 560 001.
3. STATE OF KARNATAKA
BY ITS PRINCIPAL SECRETARY
TO GOVERNMENT, FINANCE DEPARTMENT
VIDHANA SOUDHA, AMBEDKAR VEEDHI
BANGALORE - 560 001.
4. THE DIRECTOR OF COLLEGIATE
EDUCATION, PALACE ROAD
BANGALORE - 560 001. ...RESPONDENTS
(BY SRI G.D. SRINIVAS, CGC FOR R-1;
SRI S.S. MAHENDRA, AGA FOR R-3 & R-4;
V/O DATED 13.11.2019 NOTICE TO R-2 H/S)
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961, PRAYING TO SET ASIDE THE
ORDER PASSED ON 24.04.2015, WITH RESPECT TO
"EMOLUMENTS" BY THE LEARNED SINGLE JUDGE OF THIS COURT
IN W.P. NOS.7009-7023/2015 AND W.P.NOS.7024-25/2015 AND
GRANT ALL THE RELIEFS CLAIMED IN THE W.P.
THESE APPEALS COMING ON FOR HEARING THIS DAY,
ACTING CHIEF JUSTICE DELIVERED THE FOLLOWING:
JUDGMENT
These intra court appeals have been filed against the order dated 24.04.2015 passed by the learned Single. The relevant extract of the order reads as under: 19
"4. Learned Counsel for the parties agree that the issue involved in the present writ petition is identical to the one involved in the aforesaid writ petitions. They also do not dispute that this petition can also be disposed in terms of the aforesaid judgment."
2. Thus, it is evident that the writ petitions have been decided by the learned Single Judge on the basis of the consent of the parties. No ground for interference in these intra court appeals is made out to interfere with the order passed by the learned Single Judge passed with the consent of the parties.
3. In the result, appeals fail and are hereby dismissed.
SD/-
ACTING CHIEF JUSTICE SD/-
JUDGE KK