Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] NCT Delhi - Subsection Section 117(a) in The Delhi School Education Rules, 1973 (a)Minor penalties,:-(i)censure;(ii)recovery from pay the whole or any part of any pecuniary loss caused lo the school by negligence or breach of orders;(iii)withholding of increments of pay;
