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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(3) in Cantonments Act, 1924

(3)No regulation made under this section shall take effect until it has been published in such anner as the [Central Government] [Substituted by the A.O. 1937, for "L.G."] may direct.-