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[Cites 0, Cited by 2] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2) in The U.P. General Clauses Act, 1904

(2)In citing any [Uttar Pradesh] [Substituted by A.O.1950.] Act, made previously to tire 22nd day of May, 1902, the words [United Provinces] [The expression 'United Provinces' shall stand unmodified, vide the A.O.1950.] may be substituted for the words "North-Western Provinces and Oudh" and the word "Agra" for the words "North-Western Provinces" in the title or short title (if any) conferred thereon.