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[Cites 0, Cited by 0] [Section 3(1A)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1A)(ii) in The West Bengal Legislature (Members' Pension) Act, 1986

(ii)five hundred and fifty rupees per mensem with effect from the 27th day of August, [, 1990, and] [Figures and word substituted for the figures ',1990' by West Bengal Act 9 of 1997, w.e.f. 1.4.1997.]