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Himachal Pradesh High Court

Reliance General Insurance Company ... vs . on 27 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Reliance General Insurance Company Ltd. Vs. Reeta Devi & Ors.

.

CMP No. 17873/2022 in FAO No. 211/2015 27.03.2023 Present: Mr. Jagdish Thakur, Advocate, for the appellant.

Mr. Ajay Singh Kashyap, Advocate, for respondents No. 1 to 4.

Mr. Sarthak Mehta, Advocate, for respondents No. 5 and 6.

Learned counsel for respondents No. 1 to 4

states that he has no objection in case the application is allowed.

Learned counsel for respondents No. 5 and 6

prays for and is granted a weeks' time to file reply to the application.

List for consideration on 6th April, 2023.

( Sushil Kukreja ) Judge 27th March, 2023 (raman) ::: Downloaded on - 27/03/2023 20:38:02 :::CIS