Section 9(a) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003
(a)The fee for Competent Authority Seats (Category-A 50% of the Seats) seats after concession by the management shall not exceed Rs. 55,000/- (Rupees fifty five thousand only) per annum and shall be payable by the Candidate each year for five years.
