Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4)(i) in Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992

(i)[ any institution concern or undertaking; or [Substituted by Tamil Nadu Act 46 of 1994]