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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(6)(a) in Himachal Pradesh Bovine Breeding Act, 2019

(a)the sperm station, -
(i)has premises for the quarantine of bovine bulls, as may be prescribed by the Authority or the Government of India;
(ii)has premises for the rearing and housing of bulls and the collection, processing, quality control, storage, distribution and quarantine of semen doses as may be prescribed by the Authority or the Government of India; and
(iii)has premises for the storage of semen doses as may be prescribed by the Authority or the Government of India;