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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttarakhand - Subsection

Section 47(4) in Bhagwant Global University Act, 2016

(4)The annual accounts, the Balance sheet and the audit report shall be considered by the Board of Governors at its meeting and Board of Governors shall forward the same of the Visitor and the State Government along with its observations thereon before the 31st December each year.