Chattisgarh High Court
State Of Chhattisgarh vs Kamal Parwani on 7 April, 2026
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CHANDRAKANT
DEWANGAN HIGH COURT OF CHHATTISGARH AT BILASPUR
ACQA No. 301 of 2023
Digitally signed
by
CHANDRAKANT
DEWANGAN
Date:
2026.04.07
STATE OF CHHATTISGARH versus KAMAL PARWANI
17:32:27 +0530
Order Sheet
07/04/2026 Mr. Kanwaljeet Singh Saini, Dy. Govt. Advocate for
the State/Appellant.
Mr. Bhaskar Payashi, Counsel for Respondent No.1,
while Mr. Vinay Nagdev, Counsel for Respondent No.2.
Despite service of notice, issued on 23/02/2026, the complainant has failed to mark his appearance before this Court.
Let the matter be listed for consideration on admission after two weeks.
-Sd/-
(Sanjay S. Agrawal) Judge Chandrakant