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Chattisgarh High Court

State Of Chhattisgarh vs Kamal Parwani on 7 April, 2026

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CHANDRAKANT
DEWANGAN                      HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                ACQA No. 301 of 2023
Digitally signed
by
CHANDRAKANT
DEWANGAN
Date:
2026.04.07
                            STATE OF CHHATTISGARH versus KAMAL PARWANI
17:32:27 +0530



                                                     Order Sheet



                   07/04/2026              Mr. Kanwaljeet Singh Saini, Dy. Govt. Advocate for

                                  the State/Appellant.

                                           Mr. Bhaskar Payashi, Counsel for Respondent No.1,

while Mr. Vinay Nagdev, Counsel for Respondent No.2.

Despite service of notice, issued on 23/02/2026, the complainant has failed to mark his appearance before this Court.

Let the matter be listed for consideration on admission after two weeks.

-Sd/-

(Sanjay S. Agrawal) Judge Chandrakant