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[Cites 0, Cited by 1] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Legal Services Authorities Act, 1987

(2)The District Legal Aid Fund shall be applied for meeting—
(a)the cost of functions referred to in section 10 and 11B;
(b)any other expenses which are required to be met by the District Authority.