Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] State of Maharashtra - Section Section 51 in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 51. Recovery of fines. - The amount of any fine imposed under this Chapter shall be recoverable as arrear of land revenue.
