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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(iii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(iii)When the competent authority that the teacher has been fully exonerated or, the suspension was not justified, the teacher shall be given the full pay and dearness allowance to which he would have been entitled had he not been suspended.