Supreme Court - Daily Orders
Beant Singh vs The State Of Punjab on 23 April, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.39 COURT NO.6 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 7993/2018
(Arising out of impugned final judgment and order dated 22-11-2017
in LPA No. 2232/2017 passed by the High Court Of Punjab & Haryana
at Chandigarh)
BEANT SINGH Petitioner(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
(With IA No.54581/2018-CONDONATION OF DELAY IN FILING)
Date : 23-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Premjit Singh, Adv.
Ms. Manju Jetley, AOR
Mr. Hari Om Verma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.04.24 16:22:19 IST Reason: