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[Cites 0, Cited by 0] [Section 171(2)] [Section 171] [Entire Act]

State of Himachal Pradesh - Subsection

Section 171(2)(xvi) in The Himachal Pradesh Land Revenue Act, 1953

(xvi)the amount of, or the liability of any person to pay any fees, fines, costs or other charges imposed under this Act;