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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1) in The Orissa Co-operative Societies Rules, 1965

(1)The President or in his absence the Vice-President of the Society, if such an appointment is provided in the Bye-Laws shall preside over the meeting of the General Body. If both are absent the members present shall elect one from amongst themselves to be the President of the meeting.