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[Cites 0, Cited by 0] [Section 388(1)] [Section 388] [Entire Act]

State of Odisha - Subsection

Section 388(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)to remove, reconstruct or make any addition to or structural alteration in any portion of such building which is within the regular line of the street in any order which he issues concerning the rebuilding, alteration or repair of such building, require such building to be set back to the regular line of the street.