Madhya Pradesh High Court
Karan Singh vs M/S Transcon Fret Carrier System Pvt. ... on 30 June, 2016
MA-337-2016 (KARAN SINGH Vs M/S TRANSCON FRET CARRIER SYSTEM PVT. LTD.) 30-06-20 1 6 Shri Gautam Gupta, learned counsel for the appellant. Service report of respondents no.1 and 2 is awaited.
Respondent no.3 is served. None appears on its behafi.
List after two weeks alongwith service report of respondents no.1 and 2. (ALOK VERMA) JUDGE