Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 531] [Entire Act] State of Odisha - Subsection Section 531(4) in Orissa Municipal Rules, 1953 (4)No buildings other than a building constructed of stone or burnt brick and lime shall exceed one storey or 18 feet in height.