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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(e) in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006

(e)"Director" means Director of Geology and Mining, Madhya Pradesh and Joint Director, Deputy Director, Mining Officer, Diamond Officer, Assistant Mining Officer, Mining Inspector and "Mining Surveyor" means the respective Officers of the Directorate of Geology and Mining, Madhya Pradesh;