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Madhya Pradesh High Court

Juber Ansari vs The State Of Madhya Pradesh on 15 November, 2022

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                                  1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                              BEFORE
                                            HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
                                                     ON THE 15th OF NOVEMBER, 2022

                                             MISC. CRIMINAL CASE No. 50548 of 2022

                                       BETWEEN:-
                                       JUBER ANSARI, S/O SHRI AYNULHAQUE
                                       MUSTAFA ANSARI, AGED ABOUT 32 YEARS, R/O
                                       SAI NAGAR, DADI PADA BOIESAR EAST, HAJI
                                       ROSHAN BAKERY, ANSARI, CHAAL THANE
                                       (MAHARASHTRA)

                                                                                               .....PETITIONER
                                       (BY MS. P. RUTH - ADVOCATE)

                                       AND
                                       THE STATE OF MADHYA PRADESH THROUGH
                                       THE POLICE STATION, G.R.P. GADARWARA,
                                       DIST NARSINGHPUR (MADHYA PRADESH)

                                                                                             .....RESPONDENT
                                       (BY MS. HEMLATA KSHATRIYA - PANEL LAWYER)

                                     This application coming on for admission this day, the court passed the
                           following:
                                                                   ORDER

As prayed by learned counsel for the applicant, this first anticipatory bail application under Section 438 of the Cr.P.C. filed on behalf of applicant - Juber Ansari is dismissed as withdrawn and not pressed.

(DINESH KUMAR PALIWAL) JUDGE Jasleen Signature Not Verified Signed by: JASLEEN SINGH SALUJA Signing time: 11/16/2022 11:24:20 AM