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State of Rajasthan - Section

Section 8 in The Nathdwara Temple Rules, 1973

8. Register of valuable articles other than Temple Jewellary.

- A separate register shall be maintained of all gold and silver vessels and other valuable articles used for the daily Seva-Puja of the idols in the Temple or for the performance of any ceremony or festival connected therewith. Such article will be issued in the same manner as prescribed in Rule 4(2).