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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(2)(a2) in The Bengal Medical Act, 1914

(a2)[ the manner of selection by lot referred to in proviso (i) to clause (c) of sub-section (1) of section 10;] [Clauses (a), (a1), (a2) and (a3) substituted by West Bengal Act 16 of 1954.]