Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(c) in The Citizenship Rules, 2009

(c)the application is accompanied with--
(i)a duly stamped affidavit verifying the correctness of the statements made in the application alongwith two affidavits from Indian citizens testifying the character of the applicant; and
(ii)a certificate depicting that the applicant has adequate knowledge of one of the languages specified in the Eighth Schedule to the Constitu-tion of India.