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State of Uttar Pradesh - Section

Section 7 in U.P. Co-operative Dairy Federation and Milk Unions Centralised Service Rules, 1984

7. Quorum.

- The quorum for the meeting of the Authority and the Committee shall be three and two respectively, and decision of the Authority or the Committee, as the case may be, shall be taken by simple majority of the members present. In case of a tie, the Chairman shall have a second and casting vote.