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[Cites 0, Cited by 0] [Section 69(4)] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(4)(a) in The Jammu and Kashmir State Partnership Act, 1996

(a)to firm or to partners in firm which have no place of business in the State or whose places of business in the State are situated in areas to which, by notification under section 56. this Chapter does not apply, or