Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(2) in Rajasthan Panchayati Raj Rules, 1996 (2)They shall come into force on the [date] [Date 30.12.1996, first published in Rajasthan Gazette, E.O., Part IV-(C), dated 30.12.1996.] of their publication in the official gazette.
