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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(3)(b) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(b)to furnish to the officer specified in the order such information in its or his possession, power or control as may be specified in the order.