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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(3)(x) in Rajasthan Factories Rules, 1951

(x)Twelve plain wooden splints [350 aims x 75 mms x 6 mms. [Substituted by No. 1, dated 24.3.1979.]