Supreme Court - Daily Orders
Deepak Sood vs Hemant Kumar Kashmiri on 26 November, 2025
Author: Vikram Nath
Bench: Vikram Nath
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). 1459 OF 2025
DEEPAK SOOD ... APPELLANT(S)
Versus
HEMANT KUMAR KASHMIRI & ... RESPONDENT(S)
ORS.
O R D E R
1. Having duly considered the submissions advanced by the learned counsel representing the appellants, and upon exhaustive examination of the entire record, we are unable to discern any cogent reason or substantial ground that may warrant interference with the judgment and order dated 22nd August, 2019 rendered by the High Court of Himachal Pradesh, Shimla. The impugned decision suffers from no infirmity warranting our Signature Not Verified Digitally signed by interference. Consequently, the appeal is devoid SONIA BHASIN Date: 2025.11.27 15:28:28 IST Reason: of merit and stands dismissed. 1
2. Pending application(s), if any, shall stand disposed of.
……………………………………………. .J. [VIKRAM NATH] ……………………………………………. .J. [SANDEEP MEHTA] NEW DELHI;
NOVEMBER 26, 2025.
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ITEM NO.112 COURT NO.2 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1459/2025 DEEPAK SOOD Appellant(s) VERSUS HEMANT KUMAR KASHMIRI & ORS. Respondent(s) IA No. 133030/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Date : 26-11-2025 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) :
Mr. Manoj Swarup, Sr. Adv. Mr. Hamad Tariq, Adv.
Mr. Mukul Kumar, AOR For Respondent(s) :
Mr. Aditya Dhawan, Adv. Mrs. Kiran Dhawan, Adv. Mr. Anirudh Negi, Adv. Mr. Saurabh Duggal, Adv. Mr. Akash Baisoya, Adv. Mr. Chander Shekhar Ashri, AOR Mr. Chander Shekhar Ashri, AOR Mr./Ms. Mandakini Singh, Adv. Ms. Ashima Mandla, Adv. Mr. Mrityunjai Singh, AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(SONIA BHASIN) (RANJANA SHAILEY) ASSISTANT REGISTRAR-CUM-PS COURT MASTER (NSH) [Signed order is placed on the file] 3