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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(2)(b) in The Rajasthan Homoeopathic Medicine Rules, 1971

(b)One person possessing recognised medical qualification to be elected by the registered teachers of the recognised Homoeopathic institutions in the State of Rajasthan from amongst themselves.]