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[Cites 0, Cited by 0] [Section 165(3)] [Section 165] [Entire Act]

State of Bihar - Subsection

Section 165(3)(ii) in The Bihar Panchayat Raj Act, 2006

(ii)The functional and administrative control over the Primary Health Centre, which serves more than one Gram Panchayat shall vest in the concerned Panchayat Samiti.