Bombay High Court
Citiy Space And Ors vs State Of Maharashtra And Ors. And ... on 16 April, 2024
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1152 OF 2002
Ngo Alliance For Governance And ....PETITIONER
Renewal(nagar))
V/S
State Of Maharashtra And Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 1771 OF 2022 In WRIT PETITION 1152 OF 2002 Naredco West Foundation ....PETITIONER V/S Citispace And 6 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 30716 OF 2021 In WRIT PETITION 1152 OF 2002 Slum Redevelopers Association And 3 ....PETITIONER Ors(applicants) V/S Citispace And 6 Ors. ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 88 OF 2014 In WRIT PETITION 1152 OF 2002 Page 1/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: Citi Space And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Amity ....RESPONDENT Constructions And Anr. (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 66 OF 2019 In WRIT PETITION 1152 OF 2002 Cityspace And 2 Ors ....PETITIONER V/S State Of Maharashtra And 2 Ors And Chandhok ....RESPONDENT Developers (applicant) WITH INTERIM APPLICATION LODGING NO. 19651 OF 2022 In WRIT PETITION 1152 OF 2002 Mundara Developers ....PETITIONER V/S Ngo Alliance For Governance And Renewal And ....RESPONDENT 5 Other WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 290 OF 2014 In WRIT PETITION 1152 OF 2002 Citispace And 2 Ors. ....PETITIONER V/S State Of Maharashtra And 2 Ors.and A-1, ....RESPONDENT Welfare Society(regd.) And 2 Ors (applicants/org.intervener Page 2/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: WITH INTERIM APPLICATION LODGING NO. 6465 OF 2022 In WRIT PETITION 1152 OF 2002 Shivaji Shrirang Taware ....PETITIONER V/S City Space And 5 Others ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 7 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S Nityanand Co-op.hsg. Soc. ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 8 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S Lokmanya Tilak Co-op.hsg. Socy. ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 30 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S Friends Of Society ....RESPONDENT Page 3/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 253 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Mah. And Ors. And Vasuki Nagraj ....RESPONDENT Co.op. Hsg. Soc.
WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 254 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Mah. And Ors. And Milan Subway ....RESPONDENT Co-op. Hsg. Soc.
WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 261 OF 2003 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Basera ....RESPONDENT Co-op. Hsg. Soc.
WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 326 OF 2003 In WRIT PETITION 1152 OF 2002 Page 4/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: Citispace And Ors. ....PETITIONER V/S State Of Mah. And Ors. And S. K. S. Enterprises ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 328 OF 2003 In WRIT PETITION 1152 OF 2002 Citi Space And Ors. ....PETITIONER V/S State Maharashtra And Ors. Bhagwan Shriram....RESPONDENT Co-op. Hsg. Soc.
WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 337 OF 2003 In WRIT PETITION 1152 OF 2002 Citiy Space And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Shivneri ....RESPONDENT Co-op. Hsg. Soc.
WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 338 OF 2003 In WRIT PETITION 1152 OF 2002 Citi Space And Ors. ....PETITIONER V/S State Of Mah. And Ors. And Borivali Eksar ....RESPONDENT Dongri Samata Co-op. Hsg. Soc.
WITH Page 5/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: CHAMBER SUMMONS IN WRIT PETITION. NO. 5 OF 2005 In WRIT PETITION 1152 OF 2002 Citi Space An Association Of Persons And Ors.....PETITIONER V/S State Of Maharashtra And Ors. And Dharmendra ....RESPONDENT V. Kanade WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 29 OF 2005 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 30 OF 2005 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Pranchashil ....RESPONDENT Rahivashi Seva Sangh WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 31 OF 2005 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S Page 6/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: State Of Mah. And Ors. And Shree Kartik ....RESPONDENT Swamy Seva Mandal WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 20 OF 2006 In WRIT PETITION 1152 OF 2002 Citi Space And Ors ....PETITIONER V/S State Of Maharashtra And Ors Nuttan Nagar ....RESPONDENT Co-op Hsg. Soc.ltd WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 130 OF 2006 In WRIT PETITION 1152 OF 2002 City Space And 2 Ors. ....PETITIONER V/S State Of Maharashtra And 2 Ors. And Sant ....RESPONDENT Gyaneshwar S.r.a. Co-op Housing Society (prop.)-(applicant WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 195 OF 2006 In WRIT PETITION 1152 OF 2002 M/s. Citispace And 2 Ors. ....PETITIONER V/S The State Of Maharashtra And 2 Ors. And ....RESPONDENT Vishnu D. Kalgude WITH Page 7/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: CHAMBER SUMMONS IN WRIT PETITION. NO. 82 OF 2008 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Alex ....RESPONDENT Fernandes WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 107 OF 2008 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Os. And Bhagwan R. ....RESPONDENT Banerji And Ors.
WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 60 OF 2009 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Devraj ....RESPONDENT Ratanchand Pagaria And Anr.
WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 31 OF 2010 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER Page 8/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: V/S State Of Maharashtra And Ors. And Ajitnagar....RESPONDENT Co-op. Hsg. Soc.(proposed) WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 227 OF 2010 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 143 OF 2011 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 579 OF 2010 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 237 OF 2011 In WRIT PETITION 1152 OF 2002 Page 9/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 3 OF 2012 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Hubtown....RESPONDENT Limited - Applicant WITH NOTICE OF MOTION (WRIT PETITION) NO. 297 OF 2012 In WRIT PETITION 1152 OF 2002 Citi Space And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 5 OF 2013 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Shivneri ....RESPONDENT Navgruh Nirman Vitbhatti Sra.co-op.soc. And Anr WITH Page 10/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: NOTICE OF MOTION (WRIT PETITION) NO. 54 OF 2014 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And M/s. ....RESPONDENT Nimesh Global Syndicate And Ors.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 34 OF 2014 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Vaishali Sra ....RESPONDENT Co-op. Hsg, Soc. Ltd (pro) And Anr. (applicant) WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 56 OF 2014 In WRIT PETITION 1152 OF 2002 Citi Space And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Mr. Shiva....RESPONDENT P. Arakari WITH NOTICE OF MOTION (WRIT PETITION) NO. 194 OF 2014 In WRIT PETITION 1152 OF 2002 Citispace And 2 Ors. ....PETITIONER Page 11/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: V/S State Of Maharashtra And M/s. Lotus Logistics ....RESPONDENT And Developers (applicant) 2 Ors.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 218 OF 2014 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors And M/s. ....RESPONDENT Maharashtra Housing And Area Dev.board ( Applicant WITH NOTICE OF MOTION (WRIT PETITION) NO. 219 OF 2014 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors And ....RESPONDENT M/s.rushabh Real Estate Development P. Ltd.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 170 OF 2013 In WRIT PETITION 1152 OF 2002 Citispace And Ors. ....PETITIONER V/S State Of Maharashtra And Ors.and Slum ....RESPONDENT Rehabilitation Authority (applicant) Page 12/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: WITH INTERIM APPLICATION LODGING NO. 2716 OF 2020 In WRIT PETITION 1152 OF 2002 New Look Constructions Private Limited ....PETITIONER V/S Citi Space And 5 Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 1771 OF 2022 In WRIT PETITION 1152 OF 2002 Naredco West Foundation ....PETITIONER V/S Citispace And 6 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 192 OF 2017 In WRIT PETITION 1152 OF 2002 Citi Space And 2 Ors. ....PETITIONER V/S State Of Maharashtra And 2 Ors. And Savitribai ....RESPONDENT Phule Nagar Sta Co-op. Hsg.soc.ltd.(prop) And Anr.
WITH INTERIM APPLICATION LODGING NO. 28459 OF 2021 In WRIT PETITION 1152 OF 2002 Pandurang D. Chalke And Anr ....PETITIONER Page 13/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: V/S Citispace And Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 30716 OF 2021 In WRIT PETITION 1152 OF 2002 Slum Redevelopers Association And 3 ....PETITIONER Ors(applicants) V/S Citispace And 6 Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 28343 OF 2021 In WRIT PETITION 1152 OF 2002 Cosmic Developers (applicant/intervener) ....PETITIONER V/S Citispace And 6 Ors. ....RESPONDENT WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 88 OF 2014 In WRIT PETITION 1152 OF 2002 Citi Space And Ors. ....PETITIONER V/S State Of Maharashtra And Ors. And Amity ....RESPONDENT Constructions And Anr. (applicant) WITH INTERIM APPLICATION NO. 3043 OF 2022 In Page 14/15 ::: Uploaded on - 16/04/2024 ::: Downloaded on - 17/04/2024 15:58:40 ::: WRIT PETITION 1152 OF 2002 Ngo Alliance For Governance And ....PETITIONER Renewal(nagar)) And 2 Ors.
V/S State Of Maharashtra And Ors. ....RESPONDENT Mention Out of Turn.
Mr. Akash Rebello a/w Mr. Prateek Pai and Mr. Shabbir Jariwala i/b JARIWALA ASSOCIATES For Petitioner. Mr. Mustafa Nalwala i/b DSK Legal For Applicant in IAL/30716/2021.
Mr. Abhay L Patki Addl.GP For The State.
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 16th April, 2024 P.C. :
S. O. to 23/04/2024 ( at 2.30 pm).
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