Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Tamilnadu - Section Section 36 in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 36. Minority school not to be taken over. - Notwithstanding anything contained in this Chapter, the Government shall not take over the management of any minority school under section 34.
