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State of Odisha - Section

Section 55G in The Orissa Factories Rules, 1950

55G.

All lifting machines, chains, ropes and lifting tackle except a fibre rope or rope sling, which have been lengthened, altered or repaired by welding or otherwise, shall before being again taken into use, be adequately re-tested and re-examined by a competent person and a certificate of such test and examination be obtained and particulars entered in the register kept in accordance with Rule 55-C.