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State of Kerala - Section

Section 42 in Guruvayoor Devaswom Act, 1978

42. Committee to be successor of Renovation Executive Committee.

- Notwithstanding the repeal of the said Act by section 41, the Guruvayoor Devaswom Managing Committee constituted under this Act shall for all purposes be deemed to be the success or of the Renovation Executive Committee approved and recognised by the Government under the said Act.